PRANJAL DAS

1,193 recorded High Court judgment(s) · 2025–2026

Courts

Gauhati High Court

1193

Disposed Of	1122
Allowed	36
Rejected	14
Dismissed	12
Closed	3
Dismissed On withdrawal no order for such liberty	3
Dismissed As infractuous	1
Dismissed on withdrawal with liberty to approach again	1

TAJ UDDIN BARBHUIYA v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
MD ABU HANIFA v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
JAINUL HUSSAIN LASKAR v. THE STATE OF ASSAM — Gauhati High Court (2026-06-03)
CHABIYA @ SABIYA BEGUM @ SABIA NESSA v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2026-05-24)
HALEMA KHATOON @ HALIMA KHATUN v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2026-05-24)
SULTAN UDDIN CHOUDHURY v. THE STATE OF ASSAM — Gauhati High Court (2026-05-24)
KHALEK @ RAPHIK ALI v. UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-24)
ANWAR HUSSAIN AND ANR v. THE STATE OF ASSAM — Gauhati High Court (2026-05-24)
DHARMENDRA MUDOI AND ANR v. THE STATE OF ASSAM — Gauhati High Court (2026-05-19)
AKHIRUL ISLAM v. THE STATE OF ASSAM — Gauhati High Court (2026-05-19)