PRAMOD KUMAR SRIVASTAVA

243 recorded High Court judgment(s) · 2015–2026

Courts

Allahabad High Court

243

Allowed/Partly Allowed on merits/Granted	110
Dismiss other than merit(DD/Non Prosec./Abated)	65
Disposed off/Decided on merits	31
Dismissed on merits/Rejected	9
DISMISSED AS WITHDRAWN	9
DISMISSED AS INFRUCTUOUS	6
DISMISSED AS NOT PRESSED	6
Dismissed on merits	6

VINOD KUMAR MISHRA @ VIRENDRA KUMAR MISHRA v. STATE OF U.P. AND ANR. — Allahabad High Court (2026-05-26)
SMT. PUSHPA SHARMA v. THE STATE OF U.P. THRU. PRIN. SECY. HOME and ORS. — Allahabad High Court (2026-05-18)
MUNNA THEKEDAR @ MUNNA KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-16)
SOHAN v. STATE OF U.P. — Allahabad High Court (2025-12-16)
AJAY KUMAR VERMA v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND ANOTHER — Allahabad High Court (2025-12-16)
KAMLESH ALIAS BADE v. STATE OF U.P. and ANOTHER — Allahabad High Court (2025-12-16)
JATA v. STATE OF U.P. — Allahabad High Court (2025-12-16)
BUDHIRAM ALIAS KARAM RAJ v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-16)
PRABHAT KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-16)
RAM SWAROOP AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2025-12-15)