LexPRAMIL KUMAR MATHUR
2,108 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 2108 |
Disposal nature
| ALLOWED | 1712 |
| DISMISSED | 203 |
| WITHDRAWN | 117 |
| DISPOSED OF | 60 |
| PARTLY ALLOWED | 15 |
| TRANSFERRED | 1 |
Recent judgments
- MANOJ KUMAR S/O BHARATLAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- RAKESH S/O SHRI KANHAIYALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DEVISHANKER S/O HARPHOOL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SABIR S/O SALEEM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MAHENDRA KUMAR S/O OMPRAKASH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- BHEEM SINGH S/O SH. BABU LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- DHANRAJ S/O AMBALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- BIJENDRA SINGH S/O KEDAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- RAHUL SONI S/O LALIT SONI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
- LATURLAL S/O LT. GHANSILAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)