PRAMATH PATNAIK,KUMARI SANJU PANDA

84 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• ODISHA STATE HANDLOOM W.C.S. LTD..LTD. v. PRESIDING OFFICER, LABOUR COURT,BHUBANESWAR — Orissa High Court (2021-04-20)
• STATE OF ORISSA v. DANGARI APPAL NARAYYA — Orissa High Court (2021-04-20)
• RAJENDRA NARAYAN DAS v. ICICI BANK LTD — Orissa High Court (2019-10-01)
• SRI SATYABADI GOPINATH DEV BIJE PHULA ALASA v. EO, CENTRAL ELECTRICITY SUPPLY UTILITY,PURI — Orissa High Court (2019-10-01)
• M/S.VIRAT CRANE AGRITECH LTD v. STRESSED ASSETS STABILISATION FUND — Orissa High Court (2019-09-30)
• DHULA PARIDA v. STATE OF ODISHA — Orissa High Court (2019-09-24)
• BAJAJ FINANCE LTD v. DM CUM COLLECTOR, CUTTACK — Orissa High Court (2019-09-19)
• SIBARAM BAKERY AND CONFECTIONARY v. THE AO,ORIENTAL BANK OF COMMERCE — Orissa High Court (2019-09-13)
• M/S.STAPATI INTERIORS (P) LTD. v. ODISHA GRAMYA BANK — Orissa High Court (2019-09-09)
• RAMESH CHANDRA DASH v. CHIEF MANAGER-CUM-AO,BANK OF BARODA,RO, — Orissa High Court (2019-09-09)