PRAMATH PATNAIK

3,424 recorded High Court judgment(s) · 2014–2019

Courts

Jharkhand High Court

3424

Disposed Off	1893
Dismissed	424
Allowed	311
Dissmiss For Default/Non-Prosecution	274
Withdrawn	273
Dropped	103
Bail	91
Infractous	26

TRILOCHAN GOSWAMI v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-02-04)
JHARKHAND RAJYA KARA DAINIK KARMI ASSOCIATION THROUGH THE CHAIRMAN PANDEY SHISHIR KANT SHARMA v. HOME DEPARTMENT — Jharkhand High Court (2019-02-04)
MAHMOOD KHAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2019-02-04)
STATE OF JHARKHAND v. NARYAN DAS AND ORS — Jharkhand High Court (2019-02-04)
Satyendra Kumar Singh v. Law Department — Jharkhand High Court (2019-02-04)
RAJNIKANT PRASAD v. LAW DEPARTMENT — Jharkhand High Court (2019-02-04)
THE STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE v. DHANANJAY KUMAR AND ORS — Jharkhand High Court (2019-02-04)
BINAY KUMAR JAISWAL v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2019-01-29)
ANURAG TRIPATHI AND ORS v. EDUCATION — Jharkhand High Court (2019-01-29)
PAWAN KUMAR v. CENTRAL COALFIELDS LIMITED THROUGH THE CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2019-01-29)