LexPRAMATH PATNAIK
2,023 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2023 |
Disposal nature
| Disposed Off | 1757 |
| Withdrawn | 149 |
| Dismissed | 30 |
| Not Pressed | 29 |
| Allowed | 16 |
| Rejected | 10 |
| Infructuous | 9 |
| Converted | 9 |
Recent judgments
- MAA KUANRI TRANSPORT v. STATE OF ODISHA — Orissa High Court (2021-06-04)
- JAGAT JANANI SERVICES v. STATE OF ORISSA — Orissa High Court (2021-06-04)
- CHATURBHUJA DEVELOPMENT COMMITTEE v. STATE OF ORISSA — Orissa High Court (2021-06-04)
- SANATAN MAHAKUD v. STATE OF ORISSA — Orissa High Court (2021-06-04)
- JAGAT JANANI SERVICES v. STATE OF ORISSA — Orissa High Court (2021-06-04)
- MITU @ SHAKTI RANJAN BEHERA v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- BABULA SAHOO @ BABU v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- LAXMIDHAR SUBUDHI v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- RABI @ RABINDRA MALIK v. STATE OF ODISHA — Orissa High Court (2021-04-30)
- CHAMPABATI BEHERA v. STATE OF ODISHA — Orissa High Court (2021-04-30)