Lex( PRAKASH TATIA), . JAYA ROY
609 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 609 |
Disposal nature
| Dismissed | 323 |
| Allowed | 138 |
| Disposed Off | 88 |
| Dissmiss For Default/Non-Prosecution | 27 |
| Withdrawn | 27 |
| Infractous | 3 |
| Partly Allowed | 3 |
Recent judgments
- STATE OF JHARKHAND AND OTHERS v. INDRADEO JHA — Jharkhand High Court (2013-08-01)
- REKHA KUMARI v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2013-07-30)
- CENTRAL COALFIELDS LIMITED AND ORS v. KOHINOOR STEEL PVT LIMITED THROUGH ITS CORPORATE EXECUTIVE SRI ANINDYA SENGUPTA AND ORS — Jharkhand High Court (2013-07-30)
- BEDANI DEVI v. Collectariate — Jharkhand High Court (2013-07-30)
- GYAN SINGH MUNDA v. Collectariate — Jharkhand High Court (2013-07-26)
- THE COMMISSIONER OF INCOME TAX v. MS MAIHER STEEL PVT LTD — Jharkhand High Court (2013-07-26)
- THE COMMISSIONER OF INCOME TAX v. SRI MANGILAL CHAWLA — Jharkhand High Court (2013-07-26)
- SARAS NATH SINGH And ORS v. STATE OF JHARKHAND And ORS — Jharkhand High Court (2013-07-26)
- VILLAGERS OF BARSOT PANCHAYAT THROUGH ONE OF ITS VILLAGER BIRENDRA KUMAR v. Energy Department — Jharkhand High Court (2013-07-26)
- THE COMMISSIONER OF INCOME TAX v. KAMKAP INDIA — Jharkhand High Court (2013-07-26)