LexPRAKASH TATIA
7,151 recorded High Court judgment(s) · 2004–2011
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 7151 |
Disposal nature
| PREMPTORY | 5878 |
| (unspecified) | 1264 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 2 |
| DISMISSED | 2 |
| MODIFIED | 1 |
Recent judgments
- M/S HIMANSHU ENTERPRISES v. STATE and ORS. — Rajasthan High Court (2011-01-04)
- M/S HANUMAN PRASAD CONTRACTOR v. STATE and ORS. — Rajasthan High Court (2011-01-04)
- VIJAY SINGH RATHORE v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-12-16)
- PRAKASH KUMAR and ORS v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-12-16)
- SMT. MADHUKANTA RATHORE v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-12-16)
- RAJENDRA PRASAD SIHAG v. STAT E and ORS — Rajasthan High Court (2010-12-16)
- SMT. SARLA KHIYANI v. STATE OF RAJ. and ORS. — Rajasthan High Court (2010-12-16)
- MUNNI LAL GEHLOT v. RAJ. CIVIL SERVICES APPLE.TRIB.,JPR.andORS — Rajasthan High Court (2010-12-16)
- DULI CHAND v. RAJ. STATE GNR. SHUGAR MILLS. LTD. — Rajasthan High Court (2010-12-16)
- RAJESH KUMAR BISHNOI v. STATE OF RAJ. and ORS — Rajasthan High Court (2010-12-16)