PRAKASH SHRIVASTAVA, RAJARSHI BHARADWAJ

1,041 recorded High Court judgment(s) · 2018–2023

Courts

Calcutta High Court

1041

DISPOSED	536
DISMISSED	301
DISMISSED AS WITHDRAWN	64
DISMISSED FOR DEFAULT	47
DISMISSED FOR NON PROSECUTION	30
DISMISSED AS INFRUCTUOUS	28
ALLOWED	11
DISMISSED FOR WANT OF PROSECUTION	10

ABU TAHIR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-03-28)
SUVENDU ADHIKARI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-03-28)
ARABINDA GHOSH AND ORS. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-03-27)
MUMTAZ ALI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-03-27)
POWER GRID CORPORATION OF INDIA LIMITED v. EMC LIMITED AND ORS — Calcutta High Court (2023-03-24)
UNION OF INDIA AND ORS. v. NARAYAN CHANDRA MAITI AND ORS — Calcutta High Court (2023-03-23)
SK AHMADULLA v. ABDUL HAUQE ALAIS MIYAN AND ORS — Calcutta High Court (2023-03-23)
KAUSTUV RAY v. IDBI BANK AND ORS — Calcutta High Court (2023-03-20)
SPS STEELS ROLLING MILLS LTD AND ORS v. ASANSOL DURGAPUR DEVELOPMENT AUTHORITY AND ANR — Calcutta High Court (2023-03-20)
INSHAN SK v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-03-20)