LexPRAKASH SHRIVASTAVA
230 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 230 |
Disposal nature
| DISPOSED | 141 |
| DISMISSED AS WITHDRAWN | 31 |
| ALLOWED | 30 |
| DISMISSED | 23 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISMISSED AS INFRACTUOUS | 1 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- COSMIC MAPL JV v. AL-AMIN GARMENTS HAAT PRIVATE LIMITED — Calcutta High Court (2023-03-23)
- SWATI SENGUPTA v. SUHRID RANJAN SENGUPTA — Calcutta High Court (2023-03-23)
- M/S GANAPATI BUILDERS AND ANR v. RAKHI DEY SARKAR AND ORS — Calcutta High Court (2023-03-23)
- AL AMIN GARMENT HAAT PRIVATE LIMITED v. COSMIC MAPL JV — Calcutta High Court (2023-03-23)
- M/S. URGO CAPITAL LIMITED v. SRI VIGNA VINAYGAR PHARMA AND ORS. — Calcutta High Court (2023-03-16)
- ALCOVE CONSTRUCTION PVT LTD. v. VODAFONE IDEA LIMITED — Calcutta High Court (2023-03-16)
- COLLIERS INTERNATIONAL (INDIA) PROPERTY SERVICES PRIVATE LIMITED v. PS GROUP REALTY PRIVATE LIMITED — Calcutta High Court (2023-03-16)
- PRUDENT ARC LIMITED v. TANMAY ENGINEERS AND ANR. — Calcutta High Court (2023-03-16)
- DILIP HALDER AND ANR v. BALAJI CONSTRUCTION AND ORS — Calcutta High Court (2023-03-16)
- PRUDENT ARC LIMITED v. ILMO TECHNOCRAFT AND ANR. — Calcutta High Court (2023-03-16)