PRAKASH PADIA

26,836 recorded High Court judgment(s) · 2003–2026

Courts

Allahabad High Court

26836

Disposed off/Decided on merits	14129
Dismissed on merits	8225
Dismiss other than merit(DD/Non Prosec./Abated)	2839
Allowed/Partly Allowed on merits	598
DISMISSED AS WITHDRAWN	314
(unspecified)	306
DISMISSED AS INFRUCTUOUS	289
DISMISSED AS NOT PRESSED	107

VIJAY PAL SINGH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2026-05-17)
MURARI v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2026-05-17)
BHADRA PAL SINGH v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2026-05-17)
ALOK KUMAR v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-13)
SMT DEEPANJALY v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
MAMTA DEVI v. STATE OF UTTAR PRADESH AND 4 OTHERS — Allahabad High Court (2026-05-13)
MOHAMMAD SHAHNAWAZ v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
HEAD CONSTABLE SHAYAM AUTAR DIXIT v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
DORI LAL v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
KAVITA DEVI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)