LexPRAKASH GUPTA,VINOD KUMAR BHARWANI
36 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 36 |
Disposal nature
| DISMISSED | 25 |
| DISPOSED OF | 10 |
| WITHDRAWN | 1 |
Recent judgments
- VIJAY KUMAR RAINA S/O SHRI NOBAT RAM v. SMT. ANSHU RAINA W/O SHRI VIJAY KUMAR RAINA — Rajasthan High Court (2021-11-20)
- BINESH KUMAR JANGID SON OF SHRI BAJRANG LAL JANGID v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-29)
- GAJANAN TOWERS PVT LTD v. THE INCOME TAX OFFICER — Rajasthan High Court (2021-10-29)
- SHIV KUMAR SHARMA S/O SHRI JAGAN NATH PRASAD SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-29)
- GRAM PANCHAYAT KHERLI TAVRAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- GRAM PANCHAYAT BARLAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- GRAM PANCHAYAT GOTHRA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- GRAM PANCHAYAT MERMA CHAH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- GRAM PANCHAYAT KISHOREPURA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)
- POORAN MAL ASWAL S/O SHRI RAMNIWAS ASWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-28)