LexPRAKASH GUPTA,UMA SHANKER VYAS
46 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 46 |
Disposal nature
| DISMISSED | 15 |
| ALLOWED | 15 |
| DISPOSED OF | 11 |
| WITHDRAWN | 3 |
| TRANSFERRED | 1 |
| PEREMPTORY | 1 |
Recent judgments
- JAIVIR SINGH PUNIA S/O INDIRAJ SINGH PUNIA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-01-28)
- UNION BANK OF INDIA v. RAJASTHAN REAL ESTATE REGULATORY AUTHORITY — Rajasthan High Court (2021-12-14)
- UNION BANK OF INDIA v. RAJASTHAN REAL ESTATE REGULATORY AUTHORITY — Rajasthan High Court (2021-12-14)
- UNION BANK OF INDIA v. RAJASTHAN REAL ESTATE REGULATORY AUTHORITY — Rajasthan High Court (2021-12-14)
- DAYA SINGH LAHORIYA S/O SHRI KRIPAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-02)
- RAMNIWAS S/O SH. DATARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-02)
- PRAHLAD SINGH S/O SHRI SUVA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-02)
- SANDEEP TANWAR SON OF SHRI MAHAVEER PRASAD TANWAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-01)
- P.R. ROLLING MILLS PRIVATE LIMITED v. DEPUTY COMMISSIONER — Rajasthan High Court (2021-11-30)
- SHARWAN LAL GURJAR S/O MANGI LAL GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-11-30)