LexPRAKASH GUPTA,PANKAJ BHANDARI
90 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 90 |
Disposal nature
| DISMISSED | 44 |
| DISPOSED OF | 29 |
| WITHDRAWN | 8 |
| ALLOWED | 7 |
| PEREMPTORY | 2 |
Recent judgments
- M/S SHREE CHARBHUJA SUGAR WORKS v. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. — Rajasthan High Court (2022-10-21)
- M/S SHREE CHARBHUJA SUGAR WORKS v. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. — Rajasthan High Court (2022-10-21)
- RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED v. M/S NIDHI KAMAL AUTOMOBILES PRIVATE LIMITED — Rajasthan High Court (2022-10-21)
- M/S SHREE CHARBHUJA SUGAR WORKS v. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD. — Rajasthan High Court (2022-10-21)
- M/S NIDHIKAMAL AUTOMOBILES PRIVATE LIMITED v. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED — Rajasthan High Court (2022-10-21)
- STATE OF RAJASTHAN v. INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD. — Rajasthan High Court (2022-10-14)
- RAJENDRA MOHAN PRADHAN SON OF LATE SHRI RAGHUVAR DAYAL JI, v. MAGMA FINCORP LIMITED MAGMA HOUSE, — Rajasthan High Court (2022-10-14)
- JAIPUR DAIRY,JAIPUR ZILA DUGDH UTPADAK SAHAKARI SANGH LTD. v. M/S PV POWER TECHNOLOGIES PVT. LTD. — Rajasthan High Court (2022-09-30)
- M/S THEME ENGINEERING SERVICES PRIVATE LIMITED v. YES BANK LIMITED — Rajasthan High Court (2022-09-30)
- JAIPUR VIDYUT VITRAN NIGAM LIMITED v. M/S MARSONS ELECTRICAL INDUSTRIES — Rajasthan High Court (2022-09-30)