LexPRAKASH GUPTA,MANOJ KUMAR VYAS
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 21 |
Disposal nature
| DISMISSED | 9 |
| ALLOWED | 7 |
| DISPOSED OF | 5 |
Recent judgments
- ARJUN @ ARJUN LAL S/O SHRI HAJARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-25)
- SURESH CHAND JAGA S/O CHHAGAN LAL JAGA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-05)
- OM PRAKASH S/O SHRI CHATRA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-07-05)
- AMOLAK CHAND JAT S/O SHRI RAM RATAN JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-05)
- VISHNU SINGH S/O SHRI PRITHVI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- SUNITA W/O SHRI SYOCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- RAMHARI S/O SHRI HARICHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- GHASI @ GHISA S/O SHRI GOPAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- DINESH S/O SHRI HARICHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
- GUDDU S/O TAHAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)