PRAKASH GUPTA,MAHENDAR KUMAR GOYAL

30 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• KARUNA BANSAL W/O SHRI AVNISH BANSAL v. DALPAT SINGH NARUKA S/O SHRI RAJENDRA SINGH — Rajasthan High Court (2022-09-15)
• JAGDISH S/O SHRI MANGLARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-05-13)
• SANDEEP JANGIR SON OF SHRI NANDLAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-03-15)
• VISHNU SAHU SON OF DALCHAND SAHU v. STATE OF RAJASTHAN — Rajasthan High Court (2021-03-15)
• KAILASH CHAND BALAI SON OF SHRI KALU RAM BALAI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-11-12)
• SITARAM SON OF SHRI JALU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-21)
• SONU @ PRADEEP S/O MOOLCHAND v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-21)
• LYAKAT ALI S/O SUBRATI KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-21)
• BABU LAL BAIRWA SON OF SHRI LOHADYA BAIRWA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-20)
• RAJENDRA SINGH S/O SHRI RAMSINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-20)