PRAKASH GUPTA,INDERJEET SINGH

49 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• RAJENDER BHASKAR S/O SHRI MAN SINGH BHASKAR, v. STATE OF RAJASTHAN — Rajasthan High Court (2023-10-18)
• REGIONAL GIRLS COLLEGE v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-10-06)
• SECRETARY R S R T C AND ORS v. MS KALPTARU INFRA PROJECTS PVT LTD — Rajasthan High Court (2021-10-06)
• RAMNIWAS S/O DAYARAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-08-03)
• RANVEER SINGH CHOUDHARY S/O SHRI RATAN LAL CHOUDHARY v. STATE OF RAJASTHAN — Rajasthan High Court (2021-07-30)
• RAMA KANT S/O CHHAJU RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-09)
• KUSUM BIOTECH LIMITED v. UNION OF INDIA — Rajasthan High Court (2020-12-04)
• G R ENTERPRISES v. UNION OF INDIA THROUGH THE JOINT SECRETARY — Rajasthan High Court (2020-12-04)
• SHANTI INTERNATIONAL v. UNION OF INDIA — Rajasthan High Court (2020-12-04)
• KALIM QURESHI S/O ABDUL JABBAR QURESHI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-12-02)