PRAKASH GUPTA,CHANDRA KUMAR SONGARA

211 recorded High Court judgment(s) · 2020–2022

Courts

Disposal nature

Recent judgments

• SHIVCHARAN S/O MEETHA LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-08-03)
• SANDEEP AGARWAL SON OF LATE SHRI MUKUND AGARWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2022-05-19)
• RANJEET SINGH S/O SHRI VIJAY SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-22)
• PAWAN KUMAR S/O SHRI BHAGWAN PARSAD v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-22)
• ROOP SINGH @ LALA S/O SHRI JAGDISH PRASAD v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-22)
• SHAHID S/O NANHE MIYAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-18)
• TASLEEM AHMED KHAN S/O LATE SHRI MOHAMMAD AMIN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-17)
• PAWAN RAI S/O SHRI BHUJBAL RAI v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-24)
• RAMKISHAN GURJAR S/O LAKSHMI NARAYAN GURJAR, v. SURESH S/O RAGHUNATH, — Rajasthan High Court (2021-08-19)
• ABDUL HAFIJ S/O SHRI ABDUL REHMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-08-18)