LexPRAKASH GUPTA
4,663 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 4663 |
Disposal nature
| DISMISSED | 1866 |
| DISPOSED OF | 1186 |
| ALLOWED | 1042 |
| WITHDRAWN | 303 |
| PARTLY ALLOWED | 214 |
| PEREMPTORY | 24 |
| COMPROMISED | 15 |
| PREMPTORY | 7 |
Recent judgments
- ARVIND KUMAR JAIN S/O SHRI MANAK CHAND JAIN, v. ICICI BANK LTD, — Rajasthan High Court (2023-05-03)
- PURANCHAND S/O FHATAULIRAM v. DINESHCHAND S/O BRIJBHUSHAN — Rajasthan High Court (2023-02-01)
- WASIM MOHAMMED S/O PEER MOHAMMED v. HEMANT KUMAR MEENA S/O BADAMA, — Rajasthan High Court (2022-11-10)
- RAJKUMAR AGRAWAL SON OF LATE SHRI MURARILAL AGRAWAL, v. SMT. APARNA ARORA, — Rajasthan High Court (2022-11-09)
- AJAY SINGH S/O SH. SHER SINGH v. DEVENDRA VISHNOI, — Rajasthan High Court (2022-11-09)
- SMT. SADA KANWAR, W/O SH. NARAYAN SINGH, D/O LATE SHRI MANGEZ SINGH v. SHRI SUGAN SINGH S/O SHRI MANGEJ SINGH — Rajasthan High Court (2022-11-09)
- SHANTILAL S/O LATE GANGADEEN v. VIKAS KANOJIA S/O LATE VINOD KUMAR — Rajasthan High Court (2022-11-09)
- GHANSHYAM CHANDEL S/O LATE SHRI GORI LAL v. DR. PRITHVI RAJ — Rajasthan High Court (2022-11-09)
- UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED, v. SMT. NEERU KANWAR W/O LATE SHRI NAHAR SINGH , — Rajasthan High Court (2022-11-07)
- RAJENDRA SANGAT S/O PAPU LAL SANGAT, v. SHRI BHAWANI SINGH DHETHA — Rajasthan High Court (2022-11-07)