LexPRAKASH D. NAIK, S.C. DHARMADHIKARI
959 recorded High Court judgment(s) · 2016–2020
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 959 |
Disposal nature
| OTHERS DISPOSED OFF | 253 |
| Rule Discharged | 186 |
| DISPOSED OFF | 159 |
| Disposed Off | 104 |
| (unspecified) | 53 |
| DISMISSED | 43 |
| Dismissed | 41 |
| WITHDRAWN | 39 |
Recent judgments
- SUBHASH RAGHAVENDRA ACHARYA AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2020-01-29)
- DEWAN HOUSING FINANCE CORP. LTD. (DHFL) THROUGH PRAVIN M SHINDE v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-07-24)
- THE COMMISSIONER, THANE MUNICIPAL CORPORATION AND ORS. v. JAYANTILAL DHARMAJI SHARMA AND ORS. — Bombay High Court (2019-07-01)
- RAJENDRA DHONDJI RAORANE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, HIGHER TECHNICAL EDUCATION AND ORS — Bombay High Court (2019-06-27)
- RAJENDRA DHONDJI RAORANE v. STATE OF MAHARASHTRA, THROUGH SECRETARY, HIGHER TECHNICAL EDUCATION AND ORS — Bombay High Court (2019-06-27)
- THE STATE OF MAHARASHTRA AND ANR v. NUTAN MAHADEO KRIPA COOPERATIVE HOUSING SOCIETY LTD. AND ANR — Bombay High Court (2019-04-12)
- DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-03-04)
- DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LTD. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-03-04)
- INDUS TOWERS LTD. v. THE STATE OF MAHARASHTRA AND 2 ORS. — Bombay High Court (2019-03-04)
- HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-03-04)