PRAKASH D. NAIK, MANISH PITALE

20 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• GOA SHIPYARD LIMITED v. M/S SHOFT SHIPYARD PVT. LTD., THANE — Bombay High Court (2024-04-26)
• M/S SHOFT SHIPYARD PVT. LTD., THANE v. GOA SHIPYARD LIMITED — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED v. MS/. SHOFT SHPYARD PVT.LTD. — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED v. M/S SHOFT SHIPYARD PVT. LTD., THANE — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED, GOA v. M/S. SHOFT SHIPYARD PVT.LTD., THANE — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED, GOA v. M/S. SHOFT SHIPYARD PVT.LTD., THANE — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED, GOA v. M/S. SHOFT SHIPYARD PVT.LTD., THANE — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED, GOA v. M/S. SHOFT SHIPYARD PVT.LTD., THANE — Bombay High Court (2024-04-26)
• M/S SHOFT SHIPYARD PVT. LTD., THANE v. GOA SHIPYARD LIMITED — Bombay High Court (2024-04-26)
• GOA SHIPYARD LIMITED v. MS/. SHOFT SHPYARD PVT.LTD. — Bombay High Court (2024-04-26)