PRAKASH D. NAIK, B.R. GAVAI

20 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• ABDUL VAZIR SHIKALGAR v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• BAPURAO DEVAPPA CHAVAN v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• SHAILA SAMPATRAO HONWAR v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• SUJATA SACHIN KADAM v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• YAMUNA UDHAV RAVTALE v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• YAMUNA UDHAV RAVTALE v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• KUM. FEHMI MUSHTAK MUKADAM v. STATE OF MAHARASHTRA THROUGH THE SECRETARY, SOCIAL JUSTICE AND SPECIAL ASSISTANCE DEPT. AND ORS. — Bombay High Court (2018-04-19)
• BAPURAO DEVAPPA CHAVAN v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)
• VIKAS SHIKSHAN SANSTHA, THROUGH ITS PRESIDENT AND ANR v. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY AND ORS — Bombay High Court (2018-04-19)
• SHAILA SAMPATRAO HONWAR v. THE DISTRICT COLLECTOR AND ORS. — Bombay High Court (2018-04-19)