PRAKASH CHANDRA VERMA,. N.SINGH

28 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• Sheo Shankar Singh @ Shankar Singh and Ors. v. The State Of Bihar and Ors — Patna High Court (2013-01-04)
• Pradeep Kumar Pandey and Ors v. The Union Of India and Ors — Patna High Court (2012-12-06)
• SUNIL KUMAR v. THE UNION OF INDIA and ORS — Patna High Court (2012-12-06)
• THE EXECUTIVE ENGINEER,NATIONA v. TANKI DEVI and ORS — Patna High Court (2012-12-06)
• Santosh Kumar Singh v. Rajendra Singh and Ors — Patna High Court (2012-12-05)
• Majestic Liquors Pvt. Ltd v. The State Of Bihar and Ors — Patna High Court (2012-12-04)
• THAKUR RABINDRA KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2012-12-04)
• THE STATE OF BIHAR and ORS v. MOST.MAiROON KHATOON — Patna High Court (2012-12-03)
• Ajay Kumar v. The State Of Bihar and Ors — Patna High Court (2012-12-03)
• Upendra Mohan Thakur v. The State Of Bihar and Ors — Patna High Court (2012-12-03)