LexPRAKASH CHANDRA VERMA
554 recorded High Court judgment(s) · 2012–2013
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 554 |
Disposal nature
| DISPOSED | 394 |
| DISMISSED | 93 |
| ALLOWED | 40 |
| WITHDRAWN | 14 |
| D.F.D. FOR NON APPEARANCE | 9 |
| (unspecified) | 3 |
| BAIL GRANTED | 1 |
Recent judgments
- RANJEET KUMAR v. THE STATE OF BIHAR and ORS — Patna High Court (2013-01-24)
- Ashok Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2013-01-11)
- Shambhu Thakur v. The High Court Of Judicature At Patna — Patna High Court (2013-01-10)
- FOOL CHAND TAMOLI v. THE STATE OF BIHAR and ORS — Patna High Court (2013-01-10)
- Rooafza Khatoon v. The State Of Bihar and Ors — Patna High Court (2013-01-10)
- Humanity Care Nursing and Paramedical College v. The State Of Bihar and Ors — Patna High Court (2013-01-08)
- Ram Naresh Thakur and Ors. v. The State Of Bihar and Ors — Patna High Court (2013-01-08)
- Shri Sai Private Industrial Training Institute, Bela, Muzaffarpur and Ors. v. Shri Mrityunjay Sarangi and Ors. — Patna High Court (2013-01-08)
- Prameela Adhar A.n.m. Training School v. The State Of Bihar and Ors — Patna High Court (2013-01-08)
- SURENDRA NARAYAN YADAV v. THE STATE OF BIHAR and ORS — Patna High Court (2013-01-07)