PRAKASH CHANDRA JAISWAL,. . RAVI RANJAN

66 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Sanjay Kumar Gupta v. The State Of Bihar, Through The Principal Secretary, Department Of Home police, Bihar, Patna and Or — Patna High Court (2018-06-27)
• Talo Soren v. The State Of Bihar — Patna High Court (2018-05-04)
• Pratima Devi v. The State Of Bihar and Ors — Patna High Court (2018-04-23)
• MD. ASLAM v. HAMIDUN NISSA and ORS — Patna High Court (2018-04-18)
• Dudhesh Sharma @ Dudhesh Singh v. The State Of Bihar Through Chief Secretary Govt. Of Bihar and Ors — Patna High Court (2018-04-18)
• Sampat Ram and Anr v. Kiran Devi — Patna High Court (2018-04-18)
• Sulekha Kumari and Ors v. Sunil Kumar — Patna High Court (2018-04-13)
• Ajit Sharma @ Ajit Kumar Sharma v. The State Of Bihar, Through The Principal Secretary, Department Of Home police, Government Of Biha — Patna High Court (2018-04-13)
• Nanhe Nadaf @ Mangala v. The State Of Bihar — Patna High Court (2018-04-10)
• Anand Kumar Swarnkar v. The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2018-04-06)