LexPRAKASH CHANDRA JAISWAL
8,213 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 8213 |
Disposal nature
| BAIL GRANTED | 6410 |
| REJECTED | 559 |
| ALLOWED | 533 |
| DISPOSED | 282 |
| WITHDRAWN | 213 |
| DISMISSED | 102 |
| D.F.D. FOR NON APPEARANCE | 46 |
| CONVERTED | 40 |
Recent judgments
- MD. NIZAM @ NIZAM v. The State of Bihar — Patna High Court (2019-12-18)
- BABLU YADAV v. THE STATE OF BIHAR — Patna High Court (2019-12-18)
- RAMESH KUMAR @ SUNIL KUMAR v. THE STATE OF BIHAR — Patna High Court (2019-12-18)
- UPENDRA SAH v. The State of Bihar — Patna High Court (2019-12-18)
- MUKESH RAI @ MUKESH KUMAR RAI @ MUKESH KUMAR v. The State of Bihar — Patna High Court (2019-12-18)
- MIRA DEVI v. The State of Bihar — Patna High Court (2019-12-18)
- MAHESH YADAV v. The State of Bihar — Patna High Court (2019-12-18)
- SHAMESH WARISH @ MOTU @ SHAMSH WARSHI @ SHAMSH WARISH v. The State of Bihar — Patna High Court (2019-12-18)
- RAUSHAN MISTRI @ JHARKHARI v. The State of Bihar — Patna High Court (2019-12-18)
- PATHLU SAHANI v. THE STATE OF BIHAR — Patna High Court (2019-12-18)