PRAFULLA S. KHUBALKAR

916 recorded High Court judgment(s) · 2024–2026

Courts

Bombay High Court

916

DISPOSED OFF	445
Admitted/Allowed/Granted/Rule Absolute	160
DISPOSED OFF AS A WITHDRAWN	82
ALLOWED	74
DISMISSED	67
DISMISSED AS WITHDRAWN	25
C.A. Disposed off	25
Disposed-Off	16

PRAVIN DAMODAR DHOTE AND ANOTHER v. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND OTHERS — Bombay High Court (2026-04-08)
HEMANT VASANTRAO KOTNAKE AND ANOTHER v. JAGANNATH BALIRAM PATIL — Bombay High Court (2026-02-12)
THE EXECUTIVE ENGINEER, UPPER PAINGANGA PROJECT DIVISION, UMARKHED, YAVATMAL v. SURYAKANT S/O KASHINATH MITKARE AND OTHERS — Bombay High Court (2026-01-20)
SMT. USHAKIRAN ARUN THUTE AND OTHERS v. JOINT CHARITY COMMISSIONER, NAGPUR AND OTHERS — Bombay High Court (2026-01-12)
PRAMILA WD/O VAMANRAO DESHMUKH AND OTHERS v. THE NATIONAL INSURANCE CO.LTD., DIVISIONAL OFFICE, CHHINDWARA AND OTHERS — Bombay High Court (2026-01-06)
THE NEW INDIA ASSURANCE CO. LTD., NAGPUR, THROUGH ITS MANAGER v. SMT. SHRUTIKA WD/O SUDHAKAR KHODE AND OTHERS — Bombay High Court (2026-01-06)
VASANT S/O PARASHRAM JOSHI (DEAD) THROUGH LRS. SANJAY S/O VASANTRAO JOSHI AND ANOTHER v. THE STATE OF MAHARASHTRA THROUGH COLLECTOR, AMRAVATI AND OTHERS — Bombay High Court (2026-01-05)
V.I.D.C., THR ITS EXECUTIVE ENGINEER, PEDHI PROJECT DIVISION, AMRAVATI v. MADHUKAR GANGARAMJI MAHORE AND OTHERS — Bombay High Court (2026-01-05)
AVINASH S/O BABARAO KENE v. TRAFFICE ENGINNER CIVIL LINES NMC NAGPUR AND ANOTHER — Bombay High Court (2026-01-05)
V.I.D.C. THR. EXECUTIVE ENGINEER, NIMNA PAINGANGA PROJ. DIVISION, YAVATMAL AND ANR v. SHRI SAKHARAM TUKARAM THUTURKAR (ABATED) AND OTHERS — Bombay High Court (2026-01-05)