LexPRAFULLA C. PANT
10,390 recorded High Court judgment(s) · 2002–2014
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 10390 |
Disposal nature
| DISPOSED | 9969 |
| DISMISSED | 295 |
| ALLOWED | 88 |
| GRANTED | 10 |
| DISMISSED AS INFRUCTUOUS | 9 |
| REJECTED | 7 |
| WITHDRAWN | 5 |
| PARTLY ALLOWED | 3 |
Recent judgments
- Sharif Ahmad v. State Of Uttarakhand — Uttarakhand High Court (2014-01-13)
- Om Prakash Verma v. State Of Uttarakhand — Uttarakhand High Court (2014-01-13)
- Ikbal v. State Of Uttarakhand — Uttarakhand High Court (2014-01-13)
- M/S DURGA FILLING STATION v. STATE OF UTTARAKHAND and OTHERS — Uttarakhand High Court (2013-09-18)
- MANGAL SINGH RANA v. GANESH PRASAD — Uttarakhand High Court (2013-09-18)
- M/S SIKAND CONSTRUCTION COMP. v. U.P.STATE ELECTRICITY BOARD and ANR. — Uttarakhand High Court (2013-09-18)
- Atul Kumar Goyal AND OTHERS v. Radheyshyam AND OTHERS — Uttarakhand High Court (2013-09-17)
- Kavita v. Deepak Kumar — Uttarakhand High Court (2013-09-17)
- T.p.nayyar v. Smt Sudesh Bhamri — Uttarakhand High Court (2013-09-17)
- Pankaj Agarwal AND OTHERS v. Virendra Kumar — Uttarakhand High Court (2013-09-16)