LexPRADIP MOHANTY,. S.K.SAHOO
63 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 63 |
Disposal nature
| Disposed Off | 54 |
| Withdrawn | 6 |
| Dismissed | 1 |
| Dismissed For Default/Non-Prosecution | 1 |
| Allowed | 1 |
Recent judgments
- MEENA KUMARI PANIGRAHI v. STATE OF ORISSA — Orissa High Court (2016-02-05)
- TURAM MUNDA v. STATE OF ODISHA — Orissa High Court (2016-02-04)
- SPARSAMANI GARABADU v. SUB-COLLECTOR,BBSR — Orissa High Court (2016-02-03)
- CHINTAMANI MALLICK v. STATE OF ORISSA — Orissa High Court (2016-02-02)
- SABITRI TARAI v. STATE — Orissa High Court (2016-01-28)
- NABAKISHSORE ROUT v. STATE — Orissa High Court (2016-01-28)
- PATEL KUMAR PARIDA v. STATE OF ORISSA — Orissa High Court (2016-01-22)
- ROSALIN DAS v. STATE OF ORISSA — Orissa High Court (2016-01-22)
- M/S.DLF LTD. v. ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORP. — Orissa High Court (2016-01-22)
- BENUDHAR SETHI v. AHALYA PARIDA — Orissa High Court (2016-01-21)