PRADIP MOHANTY,. S.K.MISHRA

23 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• INDU BEHERA v. STATE and ORS. — Orissa High Court (2013-04-16)
• TOPHAN KU.BISWAL v. SPL.SECY.G.A.DEPT. — Orissa High Court (2013-03-25)
• ROHINI MAHANTA v. COLLECTOR,KEONJHAR — Orissa High Court (2013-02-11)
• RASHMITA PANIGRAHI v. GM,PUNJAB NAT.BANK — Orissa High Court (2013-02-06)
• GOUTAM KU.MOHANTY v. TRAFFIC INSPECTOR — Orissa High Court (2013-01-31)
• PRAXAIR INDIA PVT.LT v. SUB-COLLECTOR andSDM — Orissa High Court (2013-01-29)
• GOKUL CHANDRA DAS v. CHAIRMAN-CUM-M.D. — Orissa High Court (2012-11-12)
• SRIDHAR RATHA v. TRANSPORT COMMNR — Orissa High Court (2012-09-06)
• SHAIK MATLUB ALI v. A.O.ORIENTAL BANK — Orissa High Court (2012-08-16)
• STATE v. RAJESH HEMBRUM — Orissa High Court (2010-12-21)