PRADIP MOHANTY,. BISWAJIT MOHANTY

597 recorded High Court judgment(s) · 2012–2016

Courts

Orissa High Court

597

Disposed Off	500
Withdrawn	65
Dismissed	27
Allowed	4
Dismissed For Default/Non-Prosecution	1

SABITA SAHU v. N.H.A.I andORS. — Orissa High Court (2016-04-08)
S.KUMAR HANDLING AG. v. UNION OF INDIA — Orissa High Court (2016-04-06)
UNITED MINES MAZDOOR v. GOVT. OF INDIA — Orissa High Court (2016-04-06)
NILACHAL CORPN. v. UNION OF INDIA — Orissa High Court (2016-04-06)
G.D.P.P.M.S.S. v. STATE — Orissa High Court (2016-04-06)
SMT.URMILA BISOI v. STATE OF ORISSA — Orissa High Court (2016-04-06)
JANATA ASSOCIATION v. UNION OF INDIA — Orissa High Court (2016-04-06)
FAKIRA BISOI v. STATE OF ORISSA — Orissa High Court (2016-04-05)
SHOBHAGINI SAHU v. STATE — Orissa High Court (2016-04-05)
SATYABHAMA MOHANTY v. COLLECTOR,J.S.PUR — Orissa High Court (2016-04-05)