PRADIP MOHANTY,. B.P.RAY

23 recorded High Court judgment(s) · 2010–2014

Courts

Disposal nature

Recent judgments

• GURU CHARAN MALLIK v. STATE — Orissa High Court (2014-06-19)
• IJAK @ KALIA v. STATE — Orissa High Court (2010-03-19)
• DHADIA @ RAMESH v. STATE — Orissa High Court (2010-03-18)
• TRINATH BEHERA v. STATE — Orissa High Court (2010-03-17)
• GAGAN BIHARI v. STATE — Orissa High Court (2010-03-16)
• ALEKH v. STATE — Orissa High Court (2010-03-16)
• HIKOKA v. STATE — Orissa High Court (2010-03-09)
• ARJUN KALARI v. STATE OF ORISSA — Orissa High Court (2010-03-09)
• BHANJA v. STATE — Orissa High Court (2010-03-08)
• SUNDHU v. STATE — Orissa High Court (2010-03-05)