PRADIP MOHANTY,. B.K.PATEL

39 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• KAMAKHYU v. STATE — Orissa High Court (2011-10-20)
• PRAMOD KU.SAHU v. A.O.,A.C.OF FOREST — Orissa High Court (2011-10-20)
• STATE OF ORISSA v. PRAMOD KU.SAHOO — Orissa High Court (2011-10-20)
• SIBA v. STATE — Orissa High Court (2011-10-17)
• RAMKINKAR SINGH DEO v. COLLECTOR,NUAPADA — Orissa High Court (2011-09-16)
• NAREN v. STATE — Orissa High Court (2011-09-09)
• COLLECTOR,BALASORE v. SASU BAHU SALT FACTO — Orissa High Court (2011-09-08)
• DEBI PRASAD BADU v. MAHANADI COALFIELDS — Orissa High Court (2011-08-30)
• KANDARPA RANA v. STATE — Orissa High Court (2011-08-30)
• SRIKANTA PATTNAIK v. STATE — Orissa High Court (2011-08-09)