PRADIP MOHANTY,. B.K.NAYAK

25 recorded High Court judgment(s) · 2010–2015

Courts

Disposal nature

Recent judgments

• BALAKRUSHNA PADHI v. STATE and ORS. — Orissa High Court (2015-09-09)
• BALARAM DANDSENA v. STATE — Orissa High Court (2011-07-06)
• ASHOK KUMAR SAHOO v. FOREST RANGE OFFICER — Orissa High Court (2011-06-24)
• DAYA PADHAN v. DFO,SAMBALPUR — Orissa High Court (2011-05-09)
• CHAITAN PARAJA v. STATE — Orissa High Court (2011-04-25)
• SUBHASH NAYAK@ALUA v. STATE — Orissa High Court (2011-04-21)
• RAGHAB NAIK v. STATE OF ORISSA — Orissa High Court (2011-03-31)
• TOFFAN SARBHANG v. STATE — Orissa High Court (2011-03-23)
• RAGHUNATH v. STATE — Orissa High Court (2011-03-10)
• ASHOK v. STATE — Orissa High Court (2011-02-15)