PRADIP MOHANTY(ACJ),. BISWAJIT MOHANTY

77 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• HEMANTA KU PAL v. COLLECTOR,JAGATSINGHPUR — Orissa High Court (2016-02-24)
• PREM KUMAR PRUSTY v. STATE OF ORISSA — Orissa High Court (2016-02-24)
• M/S.MONNET POWER COM v. STATE and ORS. — Orissa High Court (2016-02-24)
• ISPAT MAHARANA v. STATE OF ORISSA — Orissa High Court (2016-02-24)
• BENUDHAR BEHERA v. STATE OF ORISSA — Orissa High Court (2016-02-24)
• MINAKETAN PANDA v. STATE — Orissa High Court (2016-02-24)
• RUNURANI MANDAL v. STATE OF ORISSA — Orissa High Court (2016-02-23)
• PRASANTA KU.MALLICK v. VYASANAGAR MUNICIPALITY — Orissa High Court (2016-02-23)
• M/S.SHREE BALAJI ENGICONS PVT.LTD. v. STATE OF ODISHA — Orissa High Court (2016-02-23)
• SUSHIL KU SAHU v. STATE OF ORISSA — Orissa High Court (2016-02-23)