PRADIP MOHANTY

85 recorded High Court judgment(s) · 2004–2012

Courts

Disposal nature

Recent judgments

• O.I.CO.LTD v. GIRIJA SHANKAR DUBEY — Orissa High Court (2012-11-24)
• NARENDRA AICHA v. STATE — Orissa High Court (2010-12-24)
• BIJAYALAXMI PANDA v. STATE — Orissa High Court (2010-04-30)
• L.A.O v. PREMASILA — Orissa High Court (2009-12-17)
• L.A.COLLECTOR,BALASO v. GAJENDRA PADHI — Orissa High Court (2009-12-09)
• B.YASABANTA N. DEO v. L.A.O.,KORAPUT — Orissa High Court (2009-11-12)
• SAMAR KR. SWAIN v. SUBODHA KR. NAYAK — Orissa High Court (2009-10-14)
• SMT.URMILA ROUT v. Z.O.NO.IX,U.K.H.E. — Orissa High Court (2009-10-14)
• BRAJABANDHU PATI v. COLLECTOR-CUM-TRUSTE — Orissa High Court (2009-09-17)
• K.BADRINARAYAN PATRO v. STATE — Orissa High Court (2009-09-09)