PRADIP KUMAR SARKAR

267 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

267

38-RULE ABSOLUTE/ALLOWED @ FH	100
39-RULE DISCHARGED/DISMISSED @ FH	79
46-ANY OTHER MODE @ FH	38
35-ANY OTHER MODE @ ADM.STAGE	13
42-RULE DISCHARGED @ FH	13
40-WITHDRAWN @ FH	8
26-DISMISSED @ ADM.STAGE	7
41-COMPROMISE @ FH	3

SHIVJIBHAI D PATEL v. GUJARAT INDUSTRIAL DEVELOPMENTCORPN. — Gujarat High Court (2001-08-30)
BIPINCHANDRA PARSHOTTAMDAS PATEL (VAKIL) v. STATE OF GUJARAT — Gujarat High Court (2001-08-28)
SHASTRUGHANSINH RAMDHANSINGH CHAUHAN v. A'BAD MUNICIPAL CORPN — Gujarat High Court (2001-08-24)
KETUL METAL INDUSTRIES v. VIJAY CO. OP. BANK LIMITED — Gujarat High Court (2001-08-23)
BARODA EDUCATION SOCIETY v. BARODA MUNICIPAL CORPORATION — Gujarat High Court (2001-08-23)
HRIDAY EDUCATION TRUST v. GOVERNMENT OF GUJARAT — Gujarat High Court (2001-08-16)
M P CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2001-08-14)
PARMAR KIRITBHAI KANCHANBHAI v. STATE OF GUJARAT — Gujarat High Court (2001-08-14)
NARHARI HIRALAL AMIN v. VICE CHANCELLOR — Gujarat High Court (2001-07-27)
ANYABHAI MANCHHIBHAI CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2001-07-27)