PRADIP KUMAR MOHANTY,SRI ANANDA SEN, J

62 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• UDAY SHANKAR SAHAY AND ANR v. THE STATE OF JHARKHAND AND ORS — Jharkhand High Court (2017-06-07)
• Courts Own Its On Motion v. The State Of Jharkhand — Jharkhand High Court (2017-06-07)
• VINOD SINGH And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• BINAY KUMAR SINHA v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• IRNIYUS TIGGA And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• Atish Kumar Singh v. Urban Development Department — Jharkhand High Court (2017-06-07)
• SILBESTER KERKETTA v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• SOMARA ORAON v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• ANIL TOPPO Ž ANIL ORAON And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)
• UDITPAL SAHU And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2017-06-07)