PRADIP KUMAR MOHANTY, D.N.UPADHYAY
21 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 21 |
Disposal nature
| Allowed | 9 |
| Dismissed | 5 |
| Disposed Off | 4 |
| Withdrawn | 2 |
| Infractous | 1 |
Recent judgments
- UNION OF INDIA THR. SURESH CHA v. SUMITRA DEVI And ORS — Jharkhand High Court (2016-08-03)
- DURA MUNDA ALIAS DURU MUNDA v. THE STATE OF JHARKHAND — Jharkhand High Court (2016-08-01)
- GEORGE TOPPO v. STATE OF JHARKHAND — Jharkhand High Court (2016-08-01)
- PRADEEP KUMAR SRIVASTAVA AND ORS v. PERSONNEL AND ADMINIS REFORM — Jharkhand High Court (2016-07-29)
- BARMU MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-27)
- BODI MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-27)
- BINOD MAHTO And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-27)
- SMT GOLAPI NAYAK v. UNION OF INDIA THROUGH THE GENERAL MANAGER AND ORS — Jharkhand High Court (2016-07-22)
- BIRSA ANGARIA MOTO ANGARIA v. STATE OF JHARKHAND — Jharkhand High Court (2016-07-18)
- CHINTA DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2016-07-14)
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