PRADEEP SINGH YERUR,K.N.PHANEENDRA

139 recorded High Court judgment(s) · 2020–2020

Courts

Karnataka High Court

139

DISMISSED	43
DISPOSED	33
Partly Allowed	24
ALLOWED	19
DROPPED	13
ALLOWED AND REMANDED	3
Dismissed for Non-Prosecution	3
Abated	1

M/S ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD., v. LAKSHMI W/O. LATE A NARAYANA — Karnataka High Court (2020-04-13)
SHRI.ASHOK DEVAPPA KURANGI v. THE STATE OF KARNATAKA — Karnataka High Court (2020-04-13)
LAKSHMI W/O LATE A NARAYANA v. MANJUNATHA K., S/O KRISHNAPPA — Karnataka High Court (2020-04-13)
IRAPPA @ IRANNA S/O YALLAPPA SUNKAD v. STATE OF KARNATAKA, — Karnataka High Court (2020-04-13)
M/S ROYAL SUNDRAM ALLIANCE INSURANCE CO. LTD., v. LAKSHMI W/O. LATE A NARAYANA — Karnataka High Court (2020-04-13)
LAXMAN YALLAPPA SUNKAD, v. STATE OF KARNATAKA, — Karnataka High Court (2020-04-13)
NEW INDIA ASSURANCE CO. LTD., v. MALLIKARJUN S/O YALLAPPA JOGANNAVAR — Karnataka High Court (2020-02-28)
UNITED INDIA INSURANCE CO.LTD., v. VIJAYKUMAR S/O RAGUVEER SARASWAL, — Karnataka High Court (2020-02-28)
SHRI.MALLIKARJUN S/O. YALLAPPA JOGANNAVAR v. SHRI.UMESH.M. S/O. MURTHY K — Karnataka High Court (2020-02-28)
UNITED INDIA INSURANCE CO. LTD., v. JYOTSNA W/O LATE DR. VIJAYKUMAR DESHPANDE, — Karnataka High Court (2020-02-28)