LexPRADEEP SINGH YERUR
5,512 recorded High Court judgment(s) · 2013–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 5512 |
Disposal nature
| DISMISSED | 1784 |
| ALLOWED | 1384 |
| DISPOSED | 1097 |
| Partly Allowed | 971 |
| Dismissed for Non-Prosecution | 141 |
| ALLOWED AND REMANDED | 75 |
| Abated | 49 |
| REJECTED | 9 |
Recent judgments
- T R NINGAPPA v. S R SRINIVAS — Karnataka High Court (2026-04-30)
- THE ARCHDIOCESE OF BANGALORE v. SRI. VISHWANATH — Karnataka High Court (2026-04-30)
- THE ARCHDIOCESE OF BANGALORE v. SRI A SRINIVAS — Karnataka High Court (2026-04-30)
- SMT GOWRAMMA v. SMT KEMPAMMA — Karnataka High Court (2026-04-30)
- THE ARCHDIOCESE OF BANGALORE v. S. MOHAN JAYA KUMAR — Karnataka High Court (2026-04-30)
- THE ARCHDIOCESE OF BANGALORE v. SRI M LOKESH — Karnataka High Court (2026-04-29)
- THE ARCHDIOCESE OF BANGALORE v. SRI S C ABOO BEKAR HAJEE — Karnataka High Court (2026-04-29)
- NAVEEN KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2026-04-29)
- THE ARCHDIOCESE OF BANGALORE v. SMT RATHNAMMA — Karnataka High Court (2026-04-29)
- THE ARCHDIOCESE OF BANGALORE v. K N SRIRAMAIAH — Karnataka High Court (2026-04-28)