PRADEEP NANDRAJOG, . YOGESH KHANNA

150 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• SMRITI MADAN KANSAGRA v. PERRY KANSAGRA — Delhi High Court (2017-12-11)
• MOHD ARIFEEN (NOW DECEASED) THR HIS LRS v. MOHD IDREES (NOW DECEASED) THR HIS LRS — Delhi High Court (2017-03-27)
• AJAY KUMAR v. M/S LTC COMMERCIAL COMPANY PRIVATE LIMITED — Delhi High Court (2017-03-27)
• RAJEEV GUPTA v. SEEMA GUPTA — Delhi High Court (2017-03-24)
• SUN PHARMA LABORATORIES LIMITED v. MYLAN LABORATORIES LIMITED & ANR — Delhi High Court (2017-03-24)
• SEWA RAM v. NAMITA — Delhi High Court (2017-03-24)
• THE HIMACHAL PRADESH STATE COOPERATIVE BANK LTD v. RAGINI SINGH — Delhi High Court (2017-03-23)
• COMMISSIONER OF INCOME TAX v. IDEA CELLULAR LIMITED & ANR. — Delhi High Court (2017-03-22)
• ZEE ENTERTAINMENT ENTERPRISES LTD v. SAREGAMA INDIA LTD — Delhi High Court (2017-03-22)
• VIKAS v. MEENU @ DAMINI — Delhi High Court (2017-03-17)