PRADEEP NANDRAJOG,VINIT KUMAR MATHUR

100 recorded High Court judgment(s) · 2017–2022

Courts

Disposal nature

Recent judgments

• SHILPA JAISWAL v. LAD KUNWAR KABRA — Rajasthan High Court (2022-10-21)
• LEELADHAR SAIN v. SMT. SHILPA CHOUHAN — Rajasthan High Court (2022-10-21)
• DAULAT RAO v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-20)
• HAJI MOHAMMAD v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• SHABANA BANO v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• PREETI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• MOHAMMAD RAFEEKH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• MERAJ AHMAD v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• ALFU JI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)
• ABDUL REHMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-19)