PRADEEP NANDRAJOG, . VEENA BIRBAL

123 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• MRS. SUSHILA KAUL v. GOVT. OF NCT OF DELHI AND ORS — Delhi High Court (2013-02-22)
• DHARAM RAJ v. THE CHAIRMAN CUM-MD, D.T.C. AND ORS — Delhi High Court (2013-02-22)
• OM PRAKASH AND ORS v. COMMISSIONER NORTH MCD — Delhi High Court (2013-02-22)
• TATA MOTORS LIMITED v. JSC VTB BANK — Delhi High Court (2013-02-21)
• RAJBIR KHATRI v. GOVT. OF NCT OF DELHI AND ORS — Delhi High Court (2013-02-21)
• TATA MOTORS LTD v. JSC VTB BANK — Delhi High Court (2013-02-21)
• TATA MOTORS LIMITED v. JSC VTB BANK — Delhi High Court (2013-02-21)
• UNION OF INDIA & ORS. v. ROHTAS AND ORS. — Delhi High Court (2013-02-18)
• UNION OF INDIA AND ORS v. OM PRAKASH AND ANR — Delhi High Court (2013-02-18)
• DEVENDER SINGH v. PARAMJEET KAUR — Delhi High Court (2013-02-18)