PRADEEP NANDRAJOG, . V. KAMESWAR RAO

397 recorded High Court judgment(s) · 2013–2016

Courts

Disposal nature

Recent judgments

• BRIJ TRADING COMPANY PRIVATE LIMITED v. HINDUSTAN UNILEVER LIMITED — Delhi High Court (2016-09-22)
• KARAN SINGH KARDAM v. THE CHAMBERS ALLOTMENT COMMITTEE AND ORS — Delhi High Court (2016-09-14)
• VIJAY KUMAR PANDEY v. STATE — Delhi High Court (2016-03-14)
• ALOK SHREWALA & ANR. v. UOI & ORS. — Delhi High Court (2015-01-19)
• KAMLESH CHAHAR v. COMMISSIONER OF POLICE & ORS — Delhi High Court (2013-12-20)
• ARUN KUMAR v. COMMISSIONER OF POLICE & ORS — Delhi High Court (2013-12-20)
• MANOJ KUMAR TOMAR v. COMMISSIONER OF POLICE & ORS — Delhi High Court (2013-12-20)
• IN THE MATTER OF SUO MOTU COGNIZANCE v. IN RE: ORDER DATED OCTOBER 07, 2013 IN SC NO. 34/2013 — Delhi High Court (2013-12-19)
• UOI AND ORS v. JAI SINGH — Delhi High Court (2013-12-19)
• EX. ASTT. SUB INSPECTOR KEHAR SINGH v. U.O.I. & ORS. — Delhi High Court (2013-12-18)