PRADEEP NANDRAJOG, . SUNIL GAUR

132 recorded High Court judgment(s) · 2008–2015

Courts

Disposal nature

Recent judgments

• BHAGWAN SINGH v. UNION OF INDIA AND ANR. — Delhi High Court (2015-11-06)
• SOWAR VIRENDRA KUMAR v. UNION OF INDIA & ORS — Delhi High Court (2011-10-14)
• OM PRAKASH v. CISF — Delhi High Court (2011-10-14)
• MEDICAL COUNCIL OF INDIA v. TEERTHANKER MAHAVEER INSTT OF MANAGEMENT & ANR — Delhi High Court (2011-10-13)
• TARA CHAND v. DDA — Delhi High Court (2011-10-12)
• CHANDER MEENAKSHI v. DDA & ANR — Delhi High Court (2011-10-12)
• YOGESH PALIWAL v. DDA & ANR — Delhi High Court (2011-10-12)
• DILIP KUMAR SASMAL v. UNION OF INDIA AND OTHERS — Delhi High Court (2011-10-05)
• ALLAHABAD BANK v. RITA JAIN — Delhi High Court (2011-10-05)
• SICOM v. CEYLON BISCUITS LTD — Delhi High Court (2011-09-29)