PRADEEP NANDRAJOG, . SIDDHARTH MRIDUL

128 recorded High Court judgment(s) · 2010–2019

Courts

Disposal nature

Recent judgments

• SHRADHA POLY PRINTS N PACKS P LTD v. MODERN FOOD INDUSTRIES (INDIA) LTD — Delhi High Court (2019-01-14)
• DINESH BHAKTA SHRESHTHA v. MMTC LTD & ANR — Delhi High Court (2012-05-31)
• PANTALOON RETAIL INDIA PVT LTD v. AMER SPORTS MALAYSIA SDN BHD & ANR — Delhi High Court (2012-05-31)
• ENIGMA GYM N SPA v. SHENSHAH REAL ESTATE — Delhi High Court (2012-05-28)
• UNION OF INDIA v. VARINDERA CONSTRUCTIONS LTD — Delhi High Court (2012-05-28)
• UNION OF INDIA v. VARINDERA CONSTRUCTIONS LTD — Delhi High Court (2012-05-28)
• D.D.A. v. KAILASH NATH & ASSOCIATES & ANR — Delhi High Court (2012-05-28)
• PRESTRESS WIRE INDUSTRIES v. MEMBER ENGINEERING MIN OF RAILWAYS & ORS — Delhi High Court (2012-05-25)
• PRESTRESS WIRE INDUSTRIES v. MEMBER OF ENGINEERING(MINISTRY OF RAILWAYS) & ORS — Delhi High Court (2012-05-25)
• MANISH JAIN v. MANOJ KUMAR JAIN — Delhi High Court (2012-05-25)