PRADEEP NANDRAJOG,SANJEEV PRAKASH SHARMA

39 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• LOVE DEEP KAUR D/O GURBAX SINGH, W/O PARMJIT SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2019-08-22)
• PRATIBHA SINGH RATHORE D/O SHRI MAHENDRA SINGH RATHORE v. RAJASTHAN HIGH COURT — Rajasthan High Court (2019-07-15)
• KESRIMAL JAT SON OF SHRI RAMCHANDRA CHOUDHARY v. UNION OF INDIA — Rajasthan High Court (2018-12-21)
• RAJU MADHUKAR S/O DEVI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2018-12-21)
• MANORMA SHARMA W/O SHRI PRAVEEN SHARMA D/O SHRI PURUSOTTAM UPADHYAY v. RAJASTHAN HIGH COURT — Rajasthan High Court (2018-12-21)
• RAJESH YADAV S/O SH. RAMWAROOP YADAV v. RAJASTHAN HIGH COURT JODHPUR — Rajasthan High Court (2018-12-21)
• ANIL KUMAR SHARMA S/O SHRI GHANSHYAM SHARMA v. RAJASTHAN HIGH COURT — Rajasthan High Court (2018-12-21)
• DR. PARMINDRA DADHICH S/O SHRI BABULAL DADHICH (PUJARI) v. RAJASTHAN HIGH COURT — Rajasthan High Court (2018-12-21)
• SACHIN KUMAR SHARMA S/O RAMESH CHANDRA SHARMA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2018-12-21)
• NEERAJ SHARMA SON OF SHRI SURESH CHAND KATARA v. RAJASTHAN HIGH COURT — Rajasthan High Court (2018-12-21)