PRADEEP NANDRAJOG, . S.P.GARG

110 recorded High Court judgment(s) · 2003–2011

Courts

Disposal nature

Recent judgments

• JIA LAL KHANNA v. JAWAHAR LAL KHANN — Delhi High Court (2011-12-23)
• SANJAY GROVER v. GOVT OF NCT DELHI & ORS — Delhi High Court (2011-12-22)
• ASHOK KUMAR KHANNA v. JOHNSON & JOHNSON CO & ANR — Delhi High Court (2011-12-22)
• BHARATH SKINS CORPORATION v. TANEJA SKINS COMPANY PVT. LTD — Delhi High Court (2011-12-21)
• RADICO KHAITAN LTD v. CARLSBERG INDIA PVT LTD — Delhi High Court (2011-12-20)
• D.V.H. INDUSTIRES v. HARTLEY KNITS & ANR. — Delhi High Court (2011-12-20)
• CARLSBERG INDIA PVT LTD v. RADICO KHAITAN LTD — Delhi High Court (2011-12-20)
• ARJUN INDUSTRIES LTD & ANR v. INDUSTRIAL DEVELOPMENT BANK OF INDIA & ANR — Delhi High Court (2011-12-19)
• CITIBANK N.A. v. RAKESH KUMAR & ANR — Delhi High Court (2011-12-19)
• PARMOD MALIK v. UNION OF INDIA & ORS — Delhi High Court (2011-12-16)