PRADEEP NANDRAJOG,RAMCHANDRA SINGH JHALA

120 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ORS. v. CHHAGAN PURI — Rajasthan High Court (2023-09-02)
• SAWAI SINGH v. UNION OF INDIA and ORS. — Rajasthan High Court (2018-01-29)
• UNION OF INDIA and ORS v. MAHENDRA — Rajasthan High Court (2018-01-29)
• UNION OF INDIA and ORS. v. SAWAI SINGH — Rajasthan High Court (2018-01-24)
• BHARAT SANCHAR NIGAM LTD.and ORS. v. SMT.POOJA HANS and ANR. — Rajasthan High Court (2018-01-11)
• RAJ.AGRICULTURAL UNIVERSITY,BKN. and ORS. v. BHANA RAM — Rajasthan High Court (2018-01-10)
• JEEVA RAM and ORS v. STATE and ORS — Rajasthan High Court (2018-01-04)
• GANGANAGAR SEH. UPBH. WHOL. BHAN. LTD. v. RAJENDRA SINGH and ORS. — Rajasthan High Court (2017-11-23)
• ASSISTANT ENGINEER,IRRIGATION,BHADRA v. SHEESHPAL and ANR — Rajasthan High Court (2017-11-21)
• MEERA VYAS v. STATE and ANR. — Rajasthan High Court (2017-11-20)